Section 16 in The Uttarakhand Water Tax on Electricity Generation Act, 2012
16. Fraud in respect of flow measuring devices.
- No person shall fraudulently or dishonestly-(a)alter the index of any flow measuring device or prevent any device from recording the actual quantity of water supplied: or(b)exacts or draw water before it has been recorded by the measuring device set up for the purpose of recording the same; or(c)tamper the measuring device, install or use a tampered device; or(d)use any other device or method which interferes with accurate or proper registration, calibration or metering of water supplied; orChapter-5 Water tax
