Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Andhra Pradesh - Subsection Section 23(1)(b) in Andhra Pradesh State Council of Higher Education Act, 1988 (b)regulating the manner in which and the purposes for which persons may be associated with the Council under Section 8.