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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(1) in Andhra Pradesh State Council of Higher Education Act, 1988

(1)The Council may make regulations consistent with this Act and rules made thereunder :
(a)regulating the meeting of the Council and the procedure for conducting business thereat ; and
(b)regulating the manner in which and the purposes for which persons may be associated with the Council under Section 8.