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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Mizoram - Subsection

Section 51(d) in Mizoram Cooperative Societies Act, 2006

(d)in the absence of qualified persons available as mentioned under sub-section (c) a person worked or currently working for the benefit of co-operative and its development for a period of at least 10 years may also be admitted as a member of management committee;