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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Goa - Subsection

Section 78(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)Such candidates shall be issued a statement of marks to that effect and endorsement shall be made on the reverse side of the original passing certificate about the passing of the candidate in additional subject/s as isolated subject/s.