Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94B] [Entire Act] State of West Bengal - Subsection Section 94B(d) in The Howrah Municipal Corporation Act, 1980 (d)by striking out the name of any person not liable for the payment of [property tax] or
