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Union of India - Section

Section 4 in The Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007

4. Method of Recruitment.

- The method of recruitment to the posts referred to in regulation 3, scale of pay, age limit, qualifications and other matters connected therewith, shall be as specified in the Schedule.Provided that the maximum age limit for appointment on deputation basis (including short term contract) shall not exceed 56 years as on the closing date of the receipt of applications.Provided further that in case of deputation, the period of such deputation shall not, ordinarily, exceed three years. The maximum period of deputations shall be five years and deputation allowance shall be admissible only for the first four years of deputation.