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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(5) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(5)Composite Deviation amount payable/receivable by the Madhya Pradesh in the Regional Deviation Settlement Method Pool Account shall be obtained from the Weekly Regional DSM Account prepared and circulated by Western Region Power Committee.