Section 51 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997
51. Term of office of the member.
(1)The tenure of office of a member of the Board shall come to an end as soon as he ceases to hold the office by virtue of which he was nominated.(2)In the event of supersession of the Marketing Committee from where the member/ members have been nominated on the Board the Government shall appoint person/persons as members of the Board representing interest of the superseded committee.
