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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 51(1) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(1)The tenure of office of a member of the Board shall come to an end as soon as he ceases to hold the office by virtue of which he was nominated.