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State of Bihar - Section

Section 7 in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

7. Selection of Guardian.

(1)The District Inspectress, in the case of a school for girls, and the Sub-divisional Education Officer, in other cases shall fix a date, time and place for selection of guardians as members of the committee.
(2)If there are only two guardians as candidates proposed and seconded by guardians for being selected as members of the committee, they will be declared by the District Inspectress or Sub-divisional Education Officers, as the case may be, to be selected as such members.
(3)If there are more than two guardians as candidates for being selected as members of the committee, the District Inspectress or Sub-divisional Education Officer, as the case may be, shall in presence of such members referred to in items (1) to (5) of Rule 3 as may be present select two guardians by lot and declare two guardians so selected as members of the committee.