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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Jharkhand - Subsection

Section 34(2)(ii) in The Jharkhand State Agricultural University Act, 2000

(ii)The accounts when audited shall be printed and copies thereof together with the audit report shall be presented by the Vice-Chancellor to the Board of Management and to the Chancellor.