Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121(5)] [Section 121] [Entire Act]

State of Rajasthan - Subsection

Section 121(5)(b) in Rajasthan Panchayati Raj Act, 1994

(b)such powers as may be conferred on it by the Government.