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State of Kerala - Section

Section 65 in Kerala District Administration Act, 1979

65. Power of Government to undertake projects or programmes for the whole or any part of the State.

- Nothing in this Act shall affect the power of the Government to prepare for the whole State or any area comprising more than one district any plan or programme relating to any economic or welfare activity Which is assigned by this Act to a district council or to undertake any such project or programme concerning the whole State or any part of the State or any such area.