Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 127] [Entire Act]

Union of India - Subsection

Section 127(iii) in The Finance Act, 2018

(iii)for the words "such person", the words "such guardian" shall be substituted;