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Union of India - Section

Section 99 in Aircraft Rules, 1937

99. Fees and other charges.

- [(1) A candidate who applies for the licence, its renewal, or validation or endorsement of a rating or for the issue of duplicate licence, shall pay the following fees, namely: -
(i) for issue of a Student Air Traffic Controller's Licence: Rs. 1,000/-;
(ii) for renewal of a Student Air Traffic Controller's Licence: Rs. 500/-;
(iii) for issue or validation of an Air Traffic Controller's Licence : Rs. 20000/-;
(iv) for renewal of an Air Traffic Controller's Licence: Rs. 10000/-;
(v) for issue of duplicate Student Air Traffic Controller's Licence: Rs. 250/-; and
(vi) for issue of duplicate Air Traffic Controller's Licence.: Rs. 2500/-.
Explanation. - The fee specified in clauses (iii) and (iv) includes the fee for endorsement of any rating on the licence during its period of validity and no separate fee shall be payable for such endorsement.] [Substituted by Notification No. G.S.R. 1089(E), dated 5.11.2018 (w.e.f. 23.3.1937).]
(2)The applicant shall be required to bear all charges in respect of the assessment, if any, and if a government examiner is associated during the assessment, a fee of ten thousand rupees shall be payable for each assessment.
(3)[ The fee shall be paid in the manner as specified by the Director-General.] [Substituted by Notification No. G.S.R. 1089(E), dated 5.11.2018 (w.e.f. 23.3.1937).][***] [Omitted '(4)' by Notification No. G.S.R. 1089(E), dated 5.11.2018 (w.e.f. 23.3.1937).]