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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(3) in Aircraft Rules, 1937

(3)[ The fee shall be paid in the manner as specified by the Director-General.] [Substituted by Notification No. G.S.R. 1089(E), dated 5.11.2018 (w.e.f. 23.3.1937).][***] [Omitted '(4)' by Notification No. G.S.R. 1089(E), dated 5.11.2018 (w.e.f. 23.3.1937).]