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[Cites 0, Cited by 0] [Section 149(2)] [Section 149] [Entire Act]

State of Tamilnadu - Subsection

Section 149(2)(iii) in Tamil Nadu Co-operative Societies Rules, 1988

(iii)to the posts for which a Recruitment Bureau has been constituted under section 74 of the Act or in respect of which a common cadre of service has been constituted under section 75 of the Act.