Section 8(2)(b) in Securities Contracts (Regulation) Rules, 1957

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Union of India - Subsection

Section 8(2)(b) in Securities Contracts (Regulation) Rules, 1957

(b)he agrees to work for a minimum period of two years as a partner or representative member with another member and to enter into bargains on the floor of the stock exchange and not in his own name but in the name of such other member; or

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Union of India - Subsection

Section 8(2)(b) in Securities Contracts (Regulation) Rules, 1957