Himachal Pradesh High Court
Vikrant Banyal vs . Minor Vanshika Banyal & Anr. on 17 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Vikrant Banyal Vs. Minor Vanshika Banyal & Anr.
Cr. MMO No. 276/2023.
17.04.2023 Present: Mr. Mohan Sharma, Advocate, for the petitioner.
Cr. MMO No. 276/2023 & Cr. MP No. 944/2023 Issue notice to the respondents returnable within four weeks, on taking steps within three days.
List thereafter.
rAs prayed, dasti process be also issued.
( Sushil Kukreja ) Judge 17th April, 2023 (raman) ::: Downloaded on - 17/04/2023 20:39:53 :::CIS