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Himachal Pradesh High Court

Vikrant Banyal vs . Minor Vanshika Banyal & Anr. on 29 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Vikrant Banyal vs. Minor Vanshika Banyal & anr.

Cr. MMO No.276/2023

.

29.3.2023 Present: Ms. Hem Lata Vyas, Advocate vice Mr. Anirudh Sharma, Advocate, for the petitioner.

At the request of learned vice counsel for the petitioner, list after two weeks.

( Sushil Kukreja ) Judge 29th March, 2023 (CS) ::: Downloaded on - 29/03/2023 20:38:01 :::CIS