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[Cites 0, Cited by 0] [Section 69(11)] [Section 69] [Entire Act]

State of Tamilnadu - Subsection

Section 69(11)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)Where any amount is due to any society belonging to any of the classes of societies specified in clause (a), the entire gross salary or wages for the month may be deducted and paid as laid down in clause (b) of the said sub-section (2) of section 48.