Madhya Pradesh High Court
Krishna Lal vs Public Health Engineering Department on 26 October, 2018
1 WP-24549-2018 The High Court Of Madhya Pradesh WP-24549-2018 (KRISHNA LAL Vs PUBLIC HEALTH ENGINEERING DEPARTMENT) 1 Indore, Dated : 26-10-2018 Shri M.I. Khan, counsel for the petitioner submits that he has filed incomplete document and prays for time to rectify the defect.
List the matter in the week commencing 12/11/2018 (VIVEK RUSIA) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 2018.10.27 02:11:45 -07'00'