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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(3) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(3)In case of loss of identity card, destroyed or defaced by the worker a duplicate identity card will be issued in Form-VI by the issuing Officer on an application made to him by the registered unorganized worker on payment of such fee as may be prescribed.