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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

27. Identity Cards.

(1)The Registering Authority shall issue 'Identity Cards in Form-V to every unorganized worker/beneficiary with his/ her photograph duly affixed thereon.
(2)A beneficiary who has been issued an identity card under this rule shall produce the same whenever demanded by any Authorized officer of the Government.
(3)In case of loss of identity card, destroyed or defaced by the worker a duplicate identity card will be issued in Form-VI by the issuing Officer on an application made to him by the registered unorganized worker on payment of such fee as may be prescribed.