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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(1)Subject to the provisions of this Act, Resident Instruction in the University shall include Bachelor's, Master's and Doctoral degree programme and short term diploma courses in the disciplines of Agriculture including basic and applied science. Veterinary Science and Animal Husbandry, Engineering and Technology, Home Science, Dairy and Food Science and other allied sciences as may be prescribed.