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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(2)(b) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(b)References to any statutes, regulations or guidelines shall be construed as including all statutory provisions consolidating, amending or replacing such statutes, regulations or guidelines, as the case may be, referred to;