Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 13 in The U.P. Sheera Niyantran Niyamavali, 1974 13. [ * * * ] [Rule 13 omitted by Notification No. 3453-E-2/XIII-93-372-88, dated 16th August, 1993, published in U.P. Gazette (Extraordinary), Part 4, Section (Kha), dated 16-8-1993.]
