Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7A in Punjab Intoxicants Licence and Sales Orders, 1956 7A. [Omitted in 1987]F - Procedure to be followed and matter to be ascertained before any licence is granted for the retail vend of liquor for consumption on the premises
