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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(1)Non-official Members of the Board or any of its Committees residing in Jaipur shall be paid sitting allowance (fee) of [Rs. 150/-] [Substituted for the words 'Rs. 100' by Notification dated 25-5-2007, Published in Rajasthan Gazette Extraordinary Part 4-C(I), dated 30-5-2007, Page 25(5).] and conveyance charges of [Rs. 50/- for each side of the journey for] [Substituted for the words 'Rs. 30/- for each day of' by Notification dated 25-5-2007, Published in Rajasthan Gazette Extraordinary Part 4-C(I), dated 30-5-2007, Page 25(5).] the actual meeting of the Board or any of its Committees.