Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 159 in Tamil Nadu Co-operative Societies Rules, 1988

159. Term of agreement in favour of lift irrigation society.

- The agreement referred to in sub-section (1) of section 106 shall, in addition to the matters mentioned in that sub-section, specify-
(i)the crop or crops that may be raised on the agriculture and rural; and (ii) the method of cultivation that may be adopted.