Bombay High Court
The Executive Engineer,Seena Kolegaon ... vs Ambu Narsu Kasab And Others on 5 February, 2026
2026:BHC-AUG:5927
25 to 30, 32, 35 to 66 FA 4044
23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
25 FIRST APPEAL NO. 4044 OF 2023
WITH
FIRST APPEAL NO. 3226 OF 2023
WITH
FIRST APPEAL NO. 3181 OF 2023
THE EXECUTIVE ENGINEER,SEENA KOLEGAON MEDIUM PROJECT
(KRISHNA KHORE) MIW DIVISION
VERSUS
VISHNU SHANKAR DABHADE AND ORS
...
Advocate for Appellant : Mr. Tambe Rahul A.
Advocate for Respondent no. 1 : Mr. Madhav H. Jadhav h/ Mr. More Abhijit
S.
AGP for Respondent nos. 2 & 3 : Mr. N.D Raje
...
WITH
26 FIRST APPEAL NO. 4222 OF 2023
WITH
FIRST APPEAL NO. 4221 OF 2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT DIV. PARANDA
VERSUS
CHINTAMANI ANANT LOMTE AND ORS
...
Advocate for Appellant : Mrs. Shelke Sunita Dasharat
AGP for Respondent nos. 2 & 3 : Mr. S.V. Hange
...
WITH
27 FIRST APPEAL NO. 4724 OF 2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT DIV. PARANDA
VERSUS
SUNEETA ASHOK KEWADKAR AND ORS
...
Advocate for Appellant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. S.N.Morampalle
...
WITH
28 FIRST APPEAL NO. 4742 OF 2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT, PARANDA
VERSUS
1/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
MATHURABAI AJINATH GHADGE AND ORS
...
Advocate for Appellant : Mrs. Shelke Sunita Dasharat
AGP for Respondents/State : Mr. N.D. Raje
Advocate for Respondent/Claimants : Mr. Madhav K. Jadhav h/f Mr. A.S.
More
...
WITH
29 FIRST APPEAL NO. 4746 OF 2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT PARANDA
VERSUS
VINOD BHAIRAVNATH ZIRAPE AND ORS
...
Advocate for Appellant : Mrs. Shelke Sunita Dasharat
Advocate for Respondent/Claimants : Mr. Madhav K. Jadhav h/f Mr. A.S.
More
AGP for Respondent/State : Mr. S.V. Hange
...
WITH
30 FIRST APPEAL NO. 4748 OF 2023
THE EXECUTIVE ENGINEER,SEENA KOLEGAON MEDIUM PROJECT,
PARANDA, OSMANABAD
VERSUS
DATTATRAYA BHANUDAS KASAB
...
Advocate for Appellant : Mr. Tambe Rahul A
Advocate for Respondent/Claimants : Mr. Madhav K. Jadhav h/f Mr. A.S.
More
AGP for Respondent/State : Mr. S.V. Hange
...
WITH
32 FIRST APPEAL NO. 1512 OF 2024
WITH
CIVIL APPLICATION NO. 4299 OF 2023
IN FA/1515/2024
WITH
CIVIL APPLICATION NO. 4479 OF 2023
IN FA/1440/2024
WITH
CIVIL APPLICATION NO. 1622 OF 2023
IN FA/1512/2024
WITH
CIVIL APPLICATION NO. 1623 OF 2023
IN FA/1514/2024
2/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
WITH
CIVIL APPLICATION NO. 1626 OF 2023
IN FA/1513/2024
THE EXECUTIVE ENGINEER,SEENA KOLEGAON PROJECT, TQ PARANDA,
DIST. OSMANABAD
VERSUS
ANANTRAO CHATRABHUJ DEVAKAR
...
Advocate for Appellant : Mr. Tambe Rahul A
AGP for Respondent/State : Mr. S.V. Hange
...
WITH
35 CIVIL APPLICATION NO. 1557 OF 2023
IN FAST/4180/2023
WITH
CIVIL APPLICATION NO. 1561 OF 2023
IN FAST/4186/2023
WITH
CIVIL APPLICATION NO. 1553 OF 2023
IN FAST/4173/2023
THE EX. ENGINEER, OSMANABAD MEDUM PROJ. DIV. PARANDA
VERSUS
SANTARAM BABURAO KOKATE AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. S.V. Hange
...
WITH
36 CIVIL APPLICATION NO. 1593 OF 2023
IN FAST/4248/2023
WITH
CIVIL APPLICATION NO. 1594 OF 2023
IN FAST/4248/2023
WITH
CIVIL APPLICATION NO. 1596 OF 2023
IN FAST/4252/2023
WITH
CIVIL APPLICATION NO. 1595 OF 2023
IN FAST/4252/2023
THE EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT OSMANABAD
VERSUS
BALASAHEB SADASHIV PAUL DIED HIS LEGAL LRS
...
3/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
Advocate for Applicant : Mr. Tambe Rahul A
AGP for Respondent/State : Mr. S.N. Morampalle
...
WITH
37 CIVIL APPLICATION NO. 1734 OF 2023
IN FAST/4401/2023
WITH
CIVIL APPLICATION NO. 1735 OF 2023
IN FAST/4401/2023
WITH
CIVIL APPLICATION NO. 1736 OF 2023
IN FAST/4406/2023
WITH
CIVIL APPLICATION NO. 1738 OF 2023
IN FAST/4410/2023
WITH
CIVIL APPLICATION NO. 1739 OF 2023
IN FAST/4410/2023
WITH
CIVIL APPLICATION NO. 1737 OF 2023
IN FAST/4406/2023
THE EX. ENGINEER, SINA KOLEGAON PROJAECT, PARANDA
VERSUS
DATTATRAYA NAGNATH SURYAWANSHI AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. N.D. Raje
...
WITH
38 CIVIL APPLICATION NO. 1768 OF 2023
IN FAST/4446/2023
WITH
CIVIL APPLICATION NO. 1771 OF 2023
IN FAST/4450/2023
WITH
CIVIL APPLICATION NO. 1770 OF 2023
IN FAST/4450/2023
WITH
CIVIL APPLICATION NO. 1769 OF 2023
IN FAST/4446/2023
WITH
CIVIL APPLICATION NO. 1773 OF 2023
IN FAST/4453/2023
WITH
CIVIL APPLICATION NO. 1774 OF 2023
4/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
IN FAST/4453/2023
WITH
CIVIL APPLICATION NO. 1776 OF 2023
IN FAST/4458/2023
WITH
CIVIL APPLICATION NO. 1775 OF 2023
IN FAST/4458/2023
THE EX. ENGINEER, DEPARTMENT OF SEENA KOLEGAON PROJECT
PARANDA
VERSUS
BHALACHANDRA VINAYAK PATIL AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. S.V. Hange
...
WITH
39 CIVIL APPLICATION NO. 2063 OF 2023
IN FAST/5210/2023
WITH
CIVIL APPLICATION NO. 2066 OF 2023
IN FAST/5213/2023
THE EX. ENGINEER, SINA KOLEGAON MEDIUM PROJECT PARANDA
VERSUS
BHIMRAO ALIAS BHIVRAO TATYABA KOKATE DIED HIS LRS DATTATRAYA
AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. S.N. Morampalle
...
WITH
40 CIVIL APPLICATION NO. 2097 OF 2023
IN FAST/5173/2023
WITH
CIVIL APPLICATION NO. 2099 OF 2023
IN FAST/5190/2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT DIV. PARANDA
VERSUS
GOPAL BHANUDAS LOMTE AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. N.D. Raje
...
WITH
5/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
41 CIVIL APPLICATION NO. 2110 OF 2023
IN FAST/5279/2023
WITH
CIVIL APPLICATION NO. 2111 OF 2023
IN FAST/5279/2023
THE EX. ENGINEER SINA KOLEGAON MEDIUM PROJECT OFFICER
PARANDA
VERSUS
PANDURANG RAMRAO GOLE DIED RAMABAI PANDURANG GOLE AND
ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. S.V. Hange
...
WITH
42 CIVIL APPLICATION NO. 2122 OF 2023
IN FAST/5340/2023
WITH
CIVIL APPLICATION NO. 2121 OF 2023
IN FAST/5340/2023
WITH
CIVIL APPLICATION NO. 2125 OF 2023
IN FAST/5345/2023
WITH
CIVIL APPLICATION NO. 2124 OF 2023
IN FAST/5345/2023
THE EX. ENGINEER DEPARTMENT OF SEENA KOLEGAON PROJECT,
PARANDA
VERSUS
VACHALABAI JAGNATH GHOGARE DIED THR LRS KRUSHANABAI AND
ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. S.N. Morampalle
...
WITH
43 CIVIL APPLICATION NO. 2156 OF 2023
IN FAST/4952/2023
WITH
CIVIL APPLICATION NO. 2167 OF 2023
IN FAST/4957/2023
WITH
CIVIL APPLICATION NO. 2165 OF 2023
IN FAST/4961/2023
6/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
WITH
CIVIL APPLICATION NO. 2162 OF 2023
IN FAST/4964/2023
WITH
CIVIL APPLICATION NO. 2163 OF 2023
IN FAST/4964/2023
WITH
CIVIL APPLICATION NO. 2158 OF 2023
IN FAST/4970/2023
WITH
CIVIL APPLICATION NO. 2159 OF 2023
IN FAST/4970/2023
WITH
CIVIL APPLICATION NO. 2164 OF 2023
IN FAST/4961/2023
WITH
CIVIL APPLICATION NO. 2160 OF 2023
IN FAST/4967/2023
WITH
CIVIL APPLICATION NO. 2157 OF 2023
IN FAST/4952/2023
WITH
CIVIL APPLICATION NO. 2166 OF 2023
IN FAST/4957/2023
WITH
CIVIL APPLICATION NO. 2161 OF 2023
IN FAST/4967/2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT DIV. PARANDA
VERSUS
MAHESH RAMAKANT BHALERAO AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. N.D. Raje
...
WITH
44 CIVIL APPLICATION NO. 2168 OF 2023
IN FAST/5301/2023
WITH
CIVIL APPLICATION NO. 2169 OF 2023
IN FAST/5301/2023
WITH
CIVIL APPLICATION NO. 2170 OF 2023
IN FAST/5305/2023
WITH
CIVIL APPLICATION NO. 2171 OF 2023
7/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
IN FAST/5305/2023
WITH
CIVIL APPLICATION NO. 2172 OF 2023
IN FAST/5313/2023
WITH
CIVIL APPLICATION NO. 2175 OF 2023
IN FAST/5317/2023
WITH
CIVIL APPLICATION NO. 2173 OF 2023
IN FAST/5313/2023
WITH
CIVIL APPLICATION NO. 2174 OF 2023
IN FAST/5317/2023
THE EX. ENGINEER, SINA KOLEGAON MEDIUM PROJECT K.K. PARANDA
VERSUS
BALASAHEB SADASHIV POL DIED LEGAL HEIRS SURESH ANDORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondents/State : Mr. S.V. Hange
...
WITH
45 CIVIL APPLICATION NO. 2623 OF 2023
IN FAST/6650/2023
WITH
CIVIL APPLICATION NO. 2624 OF 2023
IN FAST/6650/2023
WITH
CIVIL APPLICATION NO. 2631 OF 2023
IN FAST/6653/2023
WITH
CIVIL APPLICATION NO. 2627 OF 2023
IN FAST/6656/2023
WITH
CIVIL APPLICATION NO. 2625 OF 2023
IN FAST/6659/2023
WITH
CIVIL APPLICATION NO. 2626 OF 2023
IN FAST/6659/2023
WITH
CIVIL APPLICATION NO. 2630 OF 2023
IN FAST/6653/2023
WITH
CIVIL APPLICATION NO. 2629 OF 2023
IN FAST/6656/2023
8/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
THE EXECUTIVE ENGINEER,SEENA KOLEGAON MEDIUM PROJECT,
PARANDA, OSMANABAD
VERSUS
SUNDARABAI HARIBHAU PURANIK
...
Advocate for Applicant : Mr. Tambe Rahul A
AGP for Respondent/State : Mr. S.N.Morampalle
...
WITH
46 CIVIL APPLICATION NO. 2647 OF 2023
IN FAST/6541/2023
WITH
CIVIL APPLICATION NO. 2643 OF 2023
IN FAST/6638/2023
WITH
CIVIL APPLICATION NO. 2644 OF 2023
IN FAST/6644/2023
WITH
CIVIL APPLICATION NO. 2636 OF 2023
IN FAST/6647/2023
WITH
CIVIL APPLICATION NO. 2634 OF 2023
IN FAST/6538/2023
WITH
CIVIL APPLICATION NO. 2648 OF 2023
IN FAST/6541/2023
WITH
CIVIL APPLICATION NO. 2638 OF 2023
IN FAST/6626/2023
WITH
CIVIL APPLICATION NO. 2639 OF 2023
IN FAST/6626/2023
WITH
CIVIL APPLICATION NO. 2640 OF 2023
IN FAST/6631/2023
WITH
CIVIL APPLICATION NO. 2646 OF 2023
IN FAST/6644/2023
WITH
CIVIL APPLICATION NO. 2635 OF 2023
IN FAST/6538/2023
WITH
CIVIL APPLICATION NO. 2641 OF 2023
IN FAST/6631/2023
WITH
CIVIL APPLICATION NO. 2642 OF 2023
9/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
IN FAST/6638/2023
WITH
CIVIL APPLICATION NO. 2637 OF 2023
IN FAST/6647/2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT, PARANDA
VERSUS
MACHINDRA BAPU KASAB AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. N.D. Raje
...
WITH
47 CIVIL APPLICATION NO. 2658 OF 2023
IN FAST/6748/2023
WITH
CIVIL APPLICATION NO. 2659 OF 2023
IN FAST/6748/2023
THE EXECUTIVE ENGINEER,SEENA KOLEGAON MEDIUM PROJECT,
PARANDA, OSMANABAD TAL PARANADA DIST O BAD
VERSUS
UMRAO RAMA GOFANE
...
Advocate for Applicant : Mr. Tambe Rahul A
AGP for Respondent/State : Mr. S.V. Hange
...
WITH
48 CIVIL APPLICATION NO. 2660 OF 2023
IN FAST/6706/2023
WITH
CIVIL APPLICATION NO. 2661 OF 2023
IN FAST/6706/2023
THE EX. ENGINEER, SINA KOLEGAON PROJECT PARANDA
VERSUS
PADMIN NARAYAN MADANE AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. S.N.Morampalle
...
WITH
49 CIVIL APPLICATION NO. 2672 OF 2023
IN FAST/6695/2023
WITH
10/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
CIVIL APPLICATION NO. 2675 OF 2023
IN FAST/6700/2023
WITH
CIVIL APPLICATION NO. 2686 OF 2023
IN FAST/6772/2023
WITH
CIVIL APPLICATION NO. 2680 OF 2023
IN FAST/6754/2023
WITH
CIVIL APPLICATION NO. 2682 OF 2023
IN FAST/6759/2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT, PARANDA
VERSUS
NARAYAN BHUJANG BHALERAO DIED THR HIS L.R.S NALINI AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondent/State : Mr. N.D. Raje
Advocate for Respondents/Claimants : Mr. Madhav K. Jadhav h/f Mr. A.S.
More
...
WITH
50 CIVIL APPLICATION NO. 2690 OF 2023
IN FAST/6786/2023
WITH
CIVIL APPLICATION NO. 2691 OF 2023
IN FAST/6786/2023
WITH
CIVIL APPLICATION NO. 2692 OF 2023
IN FAST/6825/2023
WITH
CIVIL APPLICATION NO. 2693 OF 2023
IN FAST/6825/2023
THE EXECUTIVE ENGINEER,SEENA KOLEGAON MEDIUM PROJECT,
PARANDA, OSMANABAD
VERSUS
RAMA GANPATI DEOKAR
...
Advocate for Applicant : Mr. Tambe Rahul A.
AGP for Respondent/State : Mr. S.V. Hange
...
WITH
51 CIVIL APPLICATION NO. 2798 OF 2023
IN FAST/6920/2023
WITH
11/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
CIVIL APPLICATION NO. 2800 OF 2023
IN FAST/6920/2023
WITH
CIVIL APPLICATION NO. 2802 OF 2023
IN FAST/6924/2023
WITH
CIVIL APPLICATION NO. 2804 OF 2023
IN FAST/6924/2023
THE EXECUTIVE ENGINEER, SEENA KOLEGAON PROJECT
VERSUS
NAGNATH GANPATI THAVARE AND OTHERS
...
Advocate for Applicant : Mr. Tambe Rahul A
AGP for Respondent/State Mr. S.N. Morampalle
Advocate for Respondent/Claimant : Mr. Madhav K. Jadhav h/f Mr. A.S.
More
...
WITH
52 CIVIL APPLICATION NO. 2816 OF 2023
IN FAST/6960/2023
WITH
CIVIL APPLICATION NO. 2819 OF 2023
IN FAST/6963/2023
WITH
CIVIL APPLICATION NO. 2814 OF 2023
IN FAST/6960/2023
WITH
CIVIL APPLICATION NO. 2817 OF 2023
IN FAST/6963/2023
THE EXECUTIVE ENGINEER, SEENA KOLEGAON PROJECT
VERSUS
SURESH DEVCHAND GANDHI AND OTHERS
...
Advocate for Applicant : Mr. Tambe Rahul A.
AGP for Respondent/State : Mr. N.D. Raje
...
WITH
53 CIVIL APPLICATION NO. 2872 OF 2023
IN FAST/6985/2023
WITH
CIVIL APPLICATION NO. 2877 OF 2023
IN FAST/7003/2023
WITH
CIVIL APPLICATION NO. 2878 OF 2023
12/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
IN FAST/7008/2023
WITH
CIVIL APPLICATION NO. 2879 OF 2023
IN FAST/7008/2023
WITH
CIVIL APPLICATION NO. 2870 OF 2023
IN FAST/6968/2023
WITH
CIVIL APPLICATION NO. 2871 OF 2023
IN FAST/6968/2023
WITH
CIVIL APPLICATION NO. 2873 OF 2023
IN FAST/6985/2023
WITH
CIVIL APPLICATION NO. 2874 OF 2023
IN FAST/6988/2023
WITH
CIVIL APPLICATION NO. 2875 OF 2023
IN FAST/6988/2023
WITH
CIVIL APPLICATION NO. 2880 OF 2023
IN FAST/7014/2023
WITH
CIVIL APPLICATION NO. 2881 OF 2023
IN FAST/7014/2023
WITH
CIVIL APPLICATION NO. 2876 OF 2023
IN FAST/7003/2023
THE EXECUTIVE ENGINEER,SEENA KOLEGAON MEDIUM PROJECT
VERSUS
SUDHIR YASHWANT KULKARNI
...
Advocate for Applicant : Mr. Tambe Rahul A
AGP for Respondent/State : Mr. S.N. Morampalle
...
WITH
54 CIVIL APPLICATION NO. 2888 OF 2023
IN FAST/7040/2023
WITH
CIVIL APPLICATION NO. 2882 OF 2023
IN FAST/7023/2023
WITH
CIVIL APPLICATION NO. 2883 OF 2023
IN FAST/7023/2023
WITH
13/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
CIVIL APPLICATION NO. 2884 OF 2023
IN FAST/7030/2023
WITH
CIVIL APPLICATION NO. 2887 OF 2023
IN FAST/7035/2023
WITH
CIVIL APPLICATION NO. 2885 OF 2023
IN FAST/7030/2023
WITH
CIVIL APPLICATION NO. 2886 OF 2023
IN FAST/7035/2023
WITH
CIVIL APPLICATION NO. 2889 OF 2023
IN FAST/7040/2023
THE EXECUTIVE ENGINEER, SEENA KOLEGAON PROJECT
VERSUS
GOPINATH ISHWARA MISKIN AND OTHERS
...
Advocate for Applicant : Mr. Tambe Rahul A
AGP for Respondent/State : Mr. N.D. Raje
...
WITH
55 CIVIL APPLICATION NO. 2977 OF 2023
IN FAST/7145/2023
WITH
CIVIL APPLICATION NO. 2979 OF 2023
IN FAST/7150/2023
WITH
CIVIL APPLICATION NO. 2978 OF 2023
IN FAST/7145/2023
WITH
CIVIL APPLICATION NO. 2980 OF 2023
IN FAST/7150/2023
WITH
CIVIL APPLICATION NO. 2974 OF 2023
IN FAST/7093/2023
WITH
CIVIL APPLICATION NO. 2973 OF 2023
IN FAST/7093/2023
WITH
CIVIL APPLICATION NO. 2975 OF 2023
IN FAST/7142/2023
WITH
CIVIL APPLICATION NO. 2976 OF 2023
14/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
IN FAST/7142/2023
THE EXECUTIVE ENGINEER,SEENA KOLEGAON MEDIUM PROJECT
(KRISHNA KHORE) MIW DIVISION
VERSUS
AMBU NARSU KASAB AND OTHERS
...
Advocate for Applicant : Mr. Tambe Rahul A
AGP for Respondents/State : Mr. S.V. Hange
...
WITH
56 CIVIL APPLICATION NO. 2984 OF 2023
IN FAST/7161/2023
WITH
CIVIL APPLICATION NO. 2981 OF 2023
IN FAST/7155/2023
WITH
CIVIL APPLICATION NO. 2982 OF 2023
IN FAST/7155/2023
WITH
CIVIL APPLICATION NO. 2983 OF 2023
IN FAST/7161/2023
WITH
CIVIL APPLICATION NO. 2985 OF 2023
IN FAST/7169/2023
WITH
CIVIL APPLICATION NO. 2986 OF 2023
IN FAST/7169/2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT DIV. PARANDA
VERSUS
NARAYAN BHANUDAS MANE AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondents/State : Mr. S.N. Morampalle
...
WITH
57 CIVIL APPLICATION NO. 3002 OF 2023
IN FAST/7195/2023
WITH
CIVIL APPLICATION NO. 2698 OF 2023
IN FAST/6809/2023
WITH
CIVIL APPLICATION NO. 3006 OF 2023
IN FAST/7218/2023
WITH
15/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
CIVIL APPLICATION NO. 2696 OF 2023
IN FAST/6831/2023
WITH
CIVIL APPLICATION NO. 2700 OF 2023
IN FAST/6805/2023
WITH
CIVIL APPLICATION NO. 3012 OF 2023
IN FAST/7202/2023
...
THE EXECUTIVE ENGINEER, SEENA KOLEGAON PROJECT
VERSUS
VISHWANTH TATYA HAJARE AND OTHERS
...
Advocate for Applicant : Mr. Tambe Rahul A.
AGP for Respondents/State : Mr. N.D. Raje
...
WITH
58 CIVIL APPLICATION NO. 3017 OF 2023
IN FAST/7189/2023
WITH
CIVIL APPLICATION NO. 3019 OF 2023
IN FAST/7219/2023
WITH
CIVIL APPLICATION NO. 3018 OF 2023
IN FAST/7189/2023
WITH
CIVIL APPLICATION NO. 3021 OF 2023
IN FAST/7207/2023
WITH
CIVIL APPLICATION NO. 3022 OF 2023
IN FAST/7207/2023
WITH
CIVIL APPLICATION NO. 3020 OF 2023
IN FAST/7219/2023
WITH
CIVIL APPLICATION NO. 3025 OF 2023
IN FAST/7228/2023
WITH
CIVIL APPLICATION NO. 3026 OF 2023
IN FAST/7228/2023
WITH
CIVIL APPLICATION NO. 3024 OF 2023
IN FAST/7193/2023
WITH
CIVIL APPLICATION NO. 3023 OF 2023
16/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
IN FAST/7193/2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT, PARANDA
VERSUS
NAVNATH VISHWANATH HAJARE AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondents: Mr. S.V. Hange
...
WITH
59 CIVIL APPLICATION NO. 4301 OF 2023
IN FAST/10020/2023
WITH
CIVIL APPLICATION NO. 4300 OF 2023
IN FAST/10020/2023
THE EXECUTIVE ENGINEER SEENA KOLEGAON PROJECT PARANDA TQ
PARANDA DIST OSMANABAD
VERSUS
RAJE DHANAJI LAHURAO GADE
...
Advocate for Applicant : Mr. Tambe Rahul A.
AGP for Respondent/State : Mr. S.N. Morampalle
...
WITH
60 CIVIL APPLICATION NO. 4474 OF 2023
IN FAST/10841/2023
WITH
CIVIL APPLICATION NO. 4475 OF 2023
IN FAST/10841/2023
THE EXECUTIVE ENGINEER SEENA KOLEGAON PROJECT PARANDA DIST
OSMANABAD
VERSUS
SHRIDHAR MAHADEO PATIL (THAVARE) AND ORS
...
Advocate for Applicant : Mr. Tambe Rahul A.
AGP for Respondent/State : Mr. N.D. Raje
...
WITH
61 CIVIL APPLICATION NO. 4476 OF 2023
IN FAST/10845/2023
WITH
CIVIL APPLICATION NO. 2664 OF 2023
IN FAST/6780/2023
WITH
17/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
CIVIL APPLICATION NO. 2666 OF 2023
IN FAST/6783/2023
WITH
CIVIL APPLICATION NO. 2667 OF 2023
IN FAST/6783/2023
WITH
CIVIL APPLICATION NO. 4477 OF 2023
IN FAST/10845/2023
WITH
CIVIL APPLICATION NO. 2665 OF 2023
IN FAST/6780/2023
THE EXECUTIVE ENGINEERSEENA KOLEGAON PROJECT PARANDA TQ
PARANDA DIST OSMANABAD
VERSUS
RAMBHAU MARUTI HAJARE AND ORS
...
Advocate for Applicant : Mr. Tambe Rahul A.
Advocate for Respondent/Claimants : Mr. Madhav K. Jadhav h/f Mr. AS.
More
AGP for Respondent/State : Mr. S.V. Hange
...
WITH
62 CIVIL APPLICATION NO. 4480 OF 2023
IN FAST/10912/2023
WITH
CIVIL APPLICATION NO. 4481 OF 2023
IN FAST/10912/2023
THE EXECUTIVE ENGINEER,SEENA KOLEGAON PROJECT,
VERSUS
LIMBA WAYKULE - DIED SING DIED THROUGH HIS LEGAL
REPRESENTATIVES DHONDIBA LIMBA WAYKULE AND OTHERS.
...
Advocate for Applicant : Mr. Tambe Rahul A
AGP for Respondents/State : Mr. S.N. Morampalle
...
WITH
63 CIVIL APPLICATION NO. 7779 OF 2023
IN FAST/18060/2023
WITH
CIVIL APPLICATION NO. 7780 OF 2023
IN FAST/18060/2023
WITH
CIVIL APPLICATION NO. 7782 OF 2023
18/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
IN FAST/18065/2023
WITH
CIVIL APPLICATION NO. 7783 OF 2023
IN FAST/18065/2023
THE EXECUTIVE ENGINEER, SEENA KOLEGOAN MEDIUM PROJECT, AT
PARANDA
VERSUS
KESHAV RAMCHANDRA KULKARNI DIED THR L.RS. YAMUNABAI DIED
DHANANJAY KESHAV KULKARNI AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
AGP for Respondents: Mr. N.D. Raje
...
WITH
64 CIVIL APPLICATION NO. 11068 OF 2023
IN FAST/26177/2023
WITH
CIVIL APPLICATION NO. 11069 OF 2023
IN FAST/26177/2023
WITH
CIVIL APPLICATION NO. 11077 OF 2023
IN FAST/26184/2023
WITH
CIVIL APPLICATION NO. 11072 OF 2023
IN FAST/26187/2023
WITH
CIVIL APPLICATION NO. 11078 OF 2023
IN FAST/26184/2023
WITH
CIVIL APPLICATION NO. 11071 OF 2023
IN FAST/26187/2023
WITH
CIVIL APPLICATION NO. 11075 OF 2023
IN FAST/26180/2023
WITH
CIVIL APPLICATION NO. 11074 OF 2023
IN FAST/26180/2023
THE EX. ENGINEER, SEENA KOLEGAON PROJECT, PARANDA
VERSUS
SATYAWATI SHRIPAD KULKARNI AND ORS
...
Advocate for Applicant : Mrs. Shelke Sunita Dasharat
Advocate for Respondents/Claimant : Mr. Madhav K. Jadhav h/f Mr. A.S.
More
19/23
25 to 30, 32, 35 to 66 FA 4044
23.odt
AGP for Respondent/State : Mr. S.V. Hange
...
WITH
65 CIVIL APPLICATION NO. 9555 OF 2024
IN FAST/21603/2024
WITH
CIVIL APPLICATION NO. 9559 OF 2024
IN FAST/21845/2024
WITH
CIVIL APPLICATION NO. 9557 OF 2024
IN FAST/21849/2024
THE EXECUTIVE ENGINEER, SEENA KOLEGAON PROJECT, PARANDA,
DIST. OSMANABAD.
VERSUS
ASHITOSH RAJABHAU JAGTAP AND ORS
...
Advocate for Applicant : Mr. Tambe Rahul A
AGP for Respondent/State : Mr. S. N. Morampalle
...
WITH
66 CIVIL APPLICATION NO. 9676 OF 2024
IN FAST/21550/2024
WITH
CIVIL APPLICATION NO. 9678 OF 2024
IN FAST/21554/2024
THE EXECUTIVE ENGINEER SEENA KOLEGAON PROJECT AT PARANDA
DIST OSMANABAD
VERSUS
GAUTAM JAGNNATH DISLE AND ORS
...
Mr. Rahul A. Tambe and Mrs. Sunita D.Shelke, Advocate for Acquiring Body
in respective First Appeals.
Mr. S.N. Morampalle, S.V. Hange and Mr. N.D. Raje, A.G.P. for
Resondent/State in respective First Appeals.
Mr. Madhav K. Jadhav h/f Mr. A.S. More learned counsel for claimants in Sr.
Nos. 25, 28, 30, 32, 49, 61, and 64.
...
CORAM : SHAILESH P. BRAHME, J.
DATE : 05.02.2026
ORDER :
20/23
25 to 30, 32, 35 to 66 FA 4044
23.odt CIVIL APPLICATIONS FOR CONDONATION OF DELAY
1. The applicant-Acquiring Body seeks to condone delay in preferring first appeals against the judgment and award passed by the reference Court. The averments in the applications have not been controverted by the respondents. There are no mala fides on the part of the applicant in preferring the appeals belatedly.
2. The delay stands condoned.
3. The Civil Applications are disposed of.
ORDER IN FIRST APPEALS AND FIRST APPEAL (STAMP) :
Heard litigating sides finally at the admission stage.
4. Both sides have agreed to decide this group by common order.
5. The appellants are the acquiring authorities, who have questioned judgment and award passed by the Reference Court in respective land acquisition references. Their challenge is restricted to award of interest. It is contended that interest has been awarded in violation of law laid down by full bench in State of Maharashtra Vs. Kailas Shiva Rangari reported in 2016(4) All MR 513, which is being consistently followed. They are relying upon common judgment and ward dated 16.08.2024 passed by coordinate bench in group of appeals (First Appeal no. 1543/2023 and connected appeals) emanating from self same project.
6. Respondents have contested the submissions of the appellants.
7. The challenge in these appeals is in respect of award of interest. It is not necessary to narrate rest of the facts for which there is no dispute. Suffice to say that acquisition in question is for Seena-Kolegaon Medium Project. The notification under Section 4 of the Land Acquisition Act was 21/23 25 to 30, 32, 35 to 66 FA 4044
23.odt issued on 24.07.1997. Thereafter award under Section 11 of the Land Acquisition Act was passed on 10.01.2006. In all the matters, the interest under Section 28 of the Land Acquisition Act is awarded from the date of notification issued under Section 4 of the L.A. Act, which is vulnerable.
8. It is settled legal position that the interest under Section 28 of the L.A. Act is payable from the date of award unless possession in pursuance of Section 16 of the Land Acquisition Act is taken. In none of the appeals, possession under Section 16 of the Act has ben taken. A consistent view is being taken starting from State of Maharashtra Vs. Kailash Shiva Rangari; 2016 (3) Mh.L.J. 457 and State of Maharashtra Vs. Ramesh Tukaram Meshram and another; 2018(1) ALL MR 645. Relying on these and other judgments, coordinate bench has also rectified the mistake of awarding interest under Section 28 of the L.A. Act, from the date of notification vide common judgment dated 16.08.2024 in First Appeal No. 1543/2023 and connected appeals. Present appeals are squarely covered by the consistent view. I propose to follow the same course. Hence, I pass following order.
ORDER
(i) First Appeals are allowed partly.
(ii) The respondents/claimants are entitled to receive
under Section 28 and 34 of the Land Acquisition Act from the date of Award under Section 11 of the Act and not from the date of notification.
(iii) The payment of interest in all appeals shall be as per law laid down in the matter of State of Maharashtra Vs. Kailas Shiva Rangari reported in 2016(4) All MR 513.
(iv) Impugned judgment and award passed by the Reference Court shall stand modified to the extent stated above and rest of the award shall remain unaltered.
(v) The amounts deposited by the appellants in this 22/23 25 to 30, 32, 35 to 66 FA 4044
23.odt Court or the Reference Court shall be disbursed to the respondents/claimants with accrued interest as per the modifications referred above.
CIVIL APPLICATIONS FOR STAY :
In view of disposal of the first appeals, the Civil Applications are disposed of.
( SHAILESH P. BRAHME ) mkd/-23/23