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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(c) in The U.P. (Regulation Of Building Operations) Rules, 1985

(c)the position of all existing structures and features like high tension lines, telegraph and electrical poles, under-ground pipe lines, trees, graveyards, religious buildings, railway lines etc., within a distance of 30 meters from the nearest edge of the site;