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[Cites 0, Cited by 0] [Section 54A(1)] [Section 54A] [Entire Act]

State of Bihar - Subsection

Section 54A(1)(iv) in The Bihar and Orissa Local Self-Government Act, 1885

(iv)all receipts in respect of any school for the maintenance or management of which the Board is responsible under Section 62 or Section 63;