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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002

(1)to arrange for the proper performance of worship, "puja archana" and the daily and periodical rites of the Mandir;