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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(5)(c) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

(c)For recovery of the dues with respect to Fair and Remunerative Price, the provisions of the Sugarcane (Control) Order, 1966 shall mutatis-mutandis be applicable for recovery of arrears of price realised by revenue sharing.