Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(3) in The Orissa Express Highway Act, 1964 (3)It shall [come into force] [The Act came into force w.e.f. 1.8.1967-vide Orissa Gazette Part III/19.8.1967.] on such date as the State Government may, by notification, appoint.
