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State of Odisha - Section

Section 1 in The Orissa Express Highway Act, 1964

1. Short title, extent and commencement.

(1)This Act may be called the Orissa Express Highway Act, 1964.
(2)It extends to the whole of the State of Orissa.
(3)It shall [come into force] [The Act came into force w.e.f. 1.8.1967-vide Orissa Gazette Part III/19.8.1967.] on such date as the State Government may, by notification, appoint.