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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(4)(c) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(c)split up an existing market area and constitute two or more Committees for such areas, as the case may be; or