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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(2) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(2)The members appointed under item (ix) of sub-section (1) shall hold office for a period of 3 years from the date on which their appointment is notified and shall be eligible of reappointment on such conditions as may be prescribed.