Section 3(1)(b) in Orissa Pani Panchayat Rules, 2003

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(b) in Orissa Pani Panchayat Rules, 2003

(b)In respect of a Minor Irrigation Flow Project, the Pani Panchayat area may be less than 300 hectares as per the ground conditions, but shall not be less than 40 hectares.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 3(1)(b) in Orissa Pani Panchayat Rules, 2003