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[Cites 0, Cited by 0] [Section 79E] [Entire Act]

State of Rajasthan - Subsection

Section 79E(2) in Rajasthan Transparency in Public Procurement Rules, 2013

(2)It should be ensured by the Project Proponent that all financial reports and/or the documents having financial details must be duly verified from a competent Chartered Accountant.