Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 243(1)] [Section 243] [Entire Act]

State of Punjab - Subsection

Section 243(1)(a) in The Punjab Municipal Corporation Act, 1976

(a)[ overhang, jut or project into, or] [The words in any way encroach upon and' shall be omitted vide Punjab Act No. 7 of 1995.]