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State of Odisha - Section

Section 10 in The Orissa Sports Authorities Act, 1994

10. Powers of Vice-Chairman.

- In addition to the powers delegated by the Chairman and other powers conferred under this Act, the Vice-Chairman shall exercise the following powers, namely :
(i)preside over all meetings of the Selection Committee to be constituted for appointment, whether by promotion or selection, to posts of Junior Coaches, Junior Sports Managers, Junior Physical Education Teachers and such other posts of the Sports Authority as may be decided by the Authority;
(ii)co-ordinate the activities of the Sports Authority in relation to the Departments of the Government.
Chapter-III District Sports Authority