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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(4)(viii) in Agriculture University, Jobner Act, 2013

(viii)the conditions under which students shall be admitted to the degrees, diplomas, or other courses and examinations of the University and their eligibility for the award of degrees and diplomas;