Section 44(4) in Agriculture University, Jobner Act, 2013
(4)Academic Council of the University may make Regulations for, -(i)the holding of convocations to confer degrees and diplomas;(ii)the conferment of honorary degrees, academic distinctions and withdrawal of degrees;(iii)the establishment and abolition of hostels maintained by the University;(iv)the institute of fellowships, scholarships, stipend, bursaries, medals and prizes and the conditions of award thereof;(v)the entrance or admission of the students to the University and their enrolment and continuance as such and the conditions and procedures for dropping students from enrolment;(vi)the fees which may be charged by the University;(vii)the courses of study to be laid down for all degrees, diplomas and certificates of the University;(viii)the conditions under which students shall be admitted to the degrees, diplomas, or other courses and examinations of the University and their eligibility for the award of degrees and diplomas;(ix)the conditions for conferment of degrees and other academic distinctions;(x)the maintenance of discipline among the students of the University;(xi)the special arrangements, if any, which may be made for residence, discipline and teaching of women students and the provision of special courses of study for women;(xii)the conditions of residence of students of the University and the levy of fees for residence in hostels; and(xiii)the recognition and management of hostels not maintained by the University.
