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[Cites 0, Cited by 0] [Section 47(9)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(9)(ii) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(ii)it relates to a matter regarding the redress of which a specific procedure has been prescribed under any regulations or instructions issued by the Corporation, or