Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2A(1)] [Section 2A] [Entire Act]

State of Jharkhand - Subsection

Section 2A(1)(ii) in The Chota Nagpur Encumbered Estates Act, 1876

(ii)such documents relating to his estate, which are in the possession, power or control of the holder, as the Deputy Commissioner may deem necessary.