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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3)(xiv) in Tamil Nadu Electricity Grid Code, 2005

(xiv)Procedures shall be developed by SLDC in consultation with STU, to recover from partial / total collapse of the Grid and periodically updated in accordance with the requirements given under Code 7 (5) (f). These procedures shall be followed by all the entities to ensure consistent, reliable and quick restoration.