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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(d) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(d)the Additional Chief Secretary to the Government of Rajasthan, Home Department or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;